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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(1)(k) in Jammu and Kashmir Maintenance and Welfare of Parents and Senior Citizens Rules, 2017

(k)"senior citizen" means any person being permanent resident of Jammu and Kashmir State who has attained the age of 60 years or above ;