Andhra Pradesh High Court - Amravati
Gade Basaveswara Rao vs The State Of Andhra Pradesh on 5 October, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: W.P.No.25946 of 2023
PROCEEDING SHEET
Sl.No DATE OFFICE
ORDER
NOTE 01 05.10.2023 NV, J Learned Government Pleader for Services-I takes notice for respondent Nos.3 and 5.
Learned Government Pleader for Services-IV takes notice for respondent Nos. 1, 2, 4 and 6.
For getting instructions, list the matter on 09.10.2023.
________ NV, J BSP