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[Cites 0, Cited by 0] [Section 25(3A)] [Section 25] [Entire Act]

Bombay Presidency - Subsection

Section 25(3A)(i) in The Bombay University Act, 1974

(i)has, any time before the commencement of the Maharashtra Universities (Amendment) Act, 1988, resigned his office as such member or ceased to be such member for any reason whatsoever; or