Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(4) in The Limited Liability Partnership (Winding up and Dissolution) Rules, 2010

(4)The Tribunal may order such steps as may be necessary to protect, preserve or enhance the value of the assets of the LLP.