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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Madhya Pradesh - Subsection

Section 21(2)(b) in The M.P. Nagar Tatha Gram Nivesh Adhiniyam, 1973

(b)the details of development of specific areas for housing, shopping centres, industrial areas, educational and cultural institutions and civic centres.