Section 31(2)(iii) in The Limestone And Dolomite Mines Labour Welfare Fund Rules, 1973

[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(2)(iii) in The Limestone And Dolomite Mines Labour Welfare Fund Rules, 1973

(iii)the common main dispensary or hospital shall be so situated that none of the limestone or dolomite mines served by it is more than fifteen kilometres away from it; and

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 31(2)(iii) in The Limestone And Dolomite Mines Labour Welfare Fund Rules, 1973