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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Haryana - Subsection

Section 4(xlix) in Haryana Urban Development Authority (Erection of Buildings) Regulations, 1979

(xlix)"Sub-soil drain" shall mean a drain used or constructed to be used solely for conveying to any sewer (either directly or through another drain) and water that may percolate through the sub-soil;