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[Cites 0, Cited by 0] [Section 218(2)] [Section 218] [Entire Act]

Union of India - Subsection

Section 218(2)(f) in The Dedicated Freight Corridor Railway General Rules, 2018

(f)whether he proposes to run trains one by one as in absolute block system on authority to proceed in terms of form 2, or trains shall be following each other even though the earlier train has not cleared the entire Block section in terms of form 15 for which permission of Director, operation and business development has been obtained.