Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 39(1)(b) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

(b)to the Government where order is passed by the Director/ authorized person of the Board.