Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Tamilnadu - Subsection

Section 45(1) in Tamil Nadu Minor Inams (Abolition and Conversion Into Ryotwari) Act, 1963

(1)A copy of every decision or order in any proceeding against which an appeal or revision is provided for under this Act shall be communicated, in such manner as may be prescribed.