Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Goa - Subsection Section 14(1) in The Goa, Daman and Diu Administration of Evacuee Property Rules, 1965 (1)An application for restoration of evacuee property shall be made to the Government or to any person authorized by Government in this behalf.
