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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Himachal Pradesh - Subsection

Section 17(1)(ii) in The Himachal Pradesh Minor Canals Act, 1976

(ii)that he desires the Collector, on his behalf and at his cost, to do all things necessary for procuring such transfer, and