[Cites 0, Cited by 0]
[Entire Act]
State of Uttar Pradesh - Section
Section 10 in Greater Noida Industrial Development Area Building (Third Amendment) Regulations, 2016
10. Insertion of new Regulation 29.5.
- In the said regulations, after Regulation 29.4 the following regulation shall be substituted, namely -"29.5 Additional purchasable FAR provisions for Metro alignment. - Addition to purchasable FAR in one kilometre influence area along either side of Noida Greater Noida Metro Corridor (29 km long) with be allowed in additional (sic addition) to maximum permissible FAR as per following table -| SI. No. | Land Use | AdditionalpurchasableFAR |
| 1 | Residential Group Housing | 0.5 |
| 2 | Commercial | 0.2 |
| 3 | Institutional | 0.2-0.5 |
| 4 | Recreational Green | 0.2 |
| 5 | IT/ITES | 0.5". |