Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Maharashtra - Subsection

Section 8(44) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(44)to establish and maintain industry co-ordination centres for fostering partnership with industry for mutual benefits.Chapter - III Officers Of The University