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State of Jharkhand - Section

Section 96 in Bihar Coal Mining Area Development Authority Rules, 1988

96. Pressure of water supply.

- Pressure of water supply by the Authority shall as far as possible be maintained and 20 ft. at ferrule point for a minimum of 6 hrs. daily. If in any way the supply is disrupted owing to circumstances beyond the control of the Authority, no blame will lie with the Authority.