Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Himachal Pradesh - Section Section 1 in Himachal Pradesh Private Educational Institutions (Regulatory Commission) Act, 2010 1. Short title and application. (1)This Act may be called the Himachal Pradesh Private Educational Institutions (Regulatory Commission) Act, 2010.(2)It shall apply to the Private Educational Institutions in the State of Himachal Pradesh.
