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State of Odisha - Section

Section 8 in The Orissa Panchayat Samiti Budget Rules, 1969

8.

Provision shall be made in the Budget Estimate for gross receipt:[* * *]Provided, further that the Panchayat Samitis shall as far as possible give intimation about funds that may be available to the Grama Panchayat 15 days ahead of the date fixed for preparation of the Grama Panchayat Budgets at different stages.