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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Rajasthan - Subsection

Section 46(viii) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(viii)to represent the case of Farmers' Organization in any dispute before Distributary committee or Project committee or Apex committee or Project Authority or the Government as the case may be;