Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Tamilnadu - Subsection Section 15(1) in Madura Sugars Limited (Acquisition and Transfer of Undertaking) Act, 1984 (1)The Government shall, for the purpose of disbursing the amount payable under section 9 to the company, by notification, appoint a Commissioner of Payments.
