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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Punjab - Subsection

Section 21(4) in Punjab Privately Managed Recognized Aided Schools Retirement Benefits Scheme, 2012

(4)When an employee retires from service, an Office Order shall be issued to that effect by the managing committee and copies thereof shall be endorsed to the Director of Public Instructions (Schools) (herein after referred to as the "Director") and District Education Officer concerned.