Section 46(1) in The Goa, Daman and Diu School Education Rules, 1986
(1)The scheme of management in relation to a recognised school shall provide that:(a)The Managing Committee of a recognised aided school shall consist of not more than 10 members; and the Managing Committee of a recognised unaided school shall consist of not more than 15 members;(b)Subject to the total number of members specified in clause (a) every Managing Committee shall include the following, namely:-(i)The head of the school;(ii)One parent, who is a member of the Parent Teachers' Association of the school, constituted in accordance with such instructions as may be issued by the Director of Education, and is elected by that Association;(iii)One teacher of that school to be elected by the teachers of that school from amongst themselves;(iv)One person (a woman if possible), who is, or has been a teacher of any other school or of any college to be nominated by the society by which the school is run;(v)One member to be nominated by the Director of Education who shall be an Educationist or an Officer of the Directorate of Education not below the rank of the A.D.E.I. ["in Schools other than minority Schools"] [These words inserted by (Amendment) Rules, 1994 (O. G., Series I No. 28 dated 14-10-1994).];(vi)The remaining members to be nominated or elected, as the case may be, in accordance with the rules and regulations of the society, by which the school is run.
