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State of Bihar - Section

Section 4 in The Bengal Land-Revenue Sales Act, 1868

4. Time for conformance of sales extended.

- [* * * * *] [The words 'From the date when this Act comes into operation', in Sections 3 and 4 repealed by Act 1 of 1903.] The words "sixtieth" and "sixty" shall be substituted for the words "thirtieth" and "thirty" respectively, wherever the said words occur in Section 27 of the said Act 11 of 1859.