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[Cites 0, Cited by 0] [Section 12(4)] [Section 12] [Entire Act]

State of Bihar - Subsection

Section 12(4)(a) in Bihar Regional Development Authority Act, 1974

(a)bl vf/kfu;e ;k fdlh vU; vf/kfu;e ds micU/kksa ds v/khu ;k vU; fuf/k izkIr djuk vkSj fofufnZ"V jhfr ls {ks= ds fodkl ds iz;kstukFkZ mldk mi;ksx izkIr djuk vkSj fofufnZ"V jhfr ls {ks= ds fodkl ds iz;kstukFkZ mldk mi;ksx djuk