Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(1)(a) in Punjab Panchayat Samitis and Zila Parishads Act, 1961 (a)double the land revenue for the time being assessed on any land, whether the assessment is leviable or not; or