Rajasthan High Court - Jaipur
Shelendra Singh S/O Shiv Gopal Singh vs State Of Rajasthan on 11 January, 2023
Author: Sudesh Bansal
Bench: Sudesh Bansal
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 207/2023
Shelendra Singh S/o Shiv Gopal Singh
----Petitioner
Versus
State Of Rajasthan & Anr.
----Respondents
Connected With S.B. Civil Writ Petition No.396/2023 S.B. Civil Writ Petition No.400/2023 S.B. Civil Writ Petition No.411/2023 S.B. Civil Writ Petition No.438/2023 S.B. Civil Writ Petition No.444/2023 S.B. Civil Writ Petition No.445/2023 S.B. Civil Writ Petition No.446/2023 S.B. Civil Writ Petition No.464/2023 For Petitioner(s) : Dr. T.N. Sharma Mr. Ram Pratap Saini with Mr. Aamir Khan For Respondent(s) :
HON'BLE MR. JUSTICE SUDESH BANSAL Order 11/01/2023 It has been stated that petitioners have participated in the process of recruitment on the post of Basic Computer Instructor and petitioners stand in merit, however, they have questioned answers of few questions in these writ petitions. It has been further stated that since respondents are going to complete the selection process, therefore, petitioners at least may be permitted to appear before respondents for document verification.
Heard.
Issue notice to respondents.
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(2 of 2) [CW-207/2023] In addition, copy of writ petition be served in the Office of Mr. S Zakawat Ali, AGC and in the Office of Mr. Nalin G Narain, AGC. Their names be shown in the cause list.
In the meanwhile, petitioners are permitted to appear before the Rajasthan Staff Selection Board for their document verification and the same may be permitted by respondents.
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