Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] Bombay Presidency - Subsection Section 6(2) in THE BOMBAY LIFTS ACT, 1939 (2)The provisions of sub-sections (2) to (4) of section 5 shall, so far as may be, apply to such application.
