Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Bihar - Subsection

Section 15(10) in The Bihar Home Guards Rules, 1953

(10)Knowingly makes against any person subject to the Act an accusation which he either knows or believes to be false or does not believe to be true.