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Supreme Court - Daily Orders

Workmen Thr. Thein Dam Worker'S Union vs The Chief Eng.Ranjit Sagar Dam Project on 3 November, 2014

Bench: Madan B. Lokur, Adarsh Kumar Goel

     ITEM NO.45                              COURT NO.9                 SECTION XV

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).   2199/2014

     (Arising out of impugned final judgment and order dated 03/09/2013
     in LPA No. 256/2013,03/09/2013 in CWP No. 226/1993 passed by the
     High Court Of Punjab & Haryana At Chandigarh)

     WORKMEN THR. THEIN DAM WORKER'S UNION                               Petitioner(s)

                                                    VERSUS

     THE CHIEF ENG.RANJIT SAGAR DAM PROJECT                              Respondent(s)

     [with appln. for permission to apper and argue in person                            and
     permission to file rejoinder-affidavit and office report)


     Date : 03/11/2014 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE MADAN B. LOKUR
                             HON'BLE MR. JUSTICE ADARSH KUMAR GOEL

     For Petitioner(s)                 Dr. Shyamlha Pappu, Sr. Adv. (A.C.)

     For Respondent(s)                 Mr. Sanchar Anand, Adv.
                                       Mr. Piyosh Hans, Adv.
                                       Mr. Jagjit Singh Chhabra,Adv.

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Learned Amicus Curiae is not available. List the matter on 8.12.2014.





                         (PARDEEP KUMAR)                           (JASWINDER KAUR)
                           AR-cum-PS                                COURT MASTER



Signature Not Verified

Digitally signed by
Pardeep Kumar
Date: 2014.11.03
16:38:43 SAST
Reason: