Supreme Court - Daily Orders
Workmen Thr. Thein Dam Worker'S Union vs The Chief Eng.Ranjit Sagar Dam Project on 3 November, 2014
Bench: Madan B. Lokur, Adarsh Kumar Goel
ITEM NO.45 COURT NO.9 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 2199/2014
(Arising out of impugned final judgment and order dated 03/09/2013
in LPA No. 256/2013,03/09/2013 in CWP No. 226/1993 passed by the
High Court Of Punjab & Haryana At Chandigarh)
WORKMEN THR. THEIN DAM WORKER'S UNION Petitioner(s)
VERSUS
THE CHIEF ENG.RANJIT SAGAR DAM PROJECT Respondent(s)
[with appln. for permission to apper and argue in person and
permission to file rejoinder-affidavit and office report)
Date : 03/11/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Dr. Shyamlha Pappu, Sr. Adv. (A.C.)
For Respondent(s) Mr. Sanchar Anand, Adv.
Mr. Piyosh Hans, Adv.
Mr. Jagjit Singh Chhabra,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Learned Amicus Curiae is not available. List the matter on 8.12.2014.
(PARDEEP KUMAR) (JASWINDER KAUR)
AR-cum-PS COURT MASTER
Signature Not Verified
Digitally signed by
Pardeep Kumar
Date: 2014.11.03
16:38:43 SAST
Reason: