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[Cites 0, Cited by 0] [Section 65AA(5)] [Section 65AA] [Entire Act]

State of Rajasthan - Subsection

Section 65AA(5)(g) in Rajasthan Factories Rules, 1951

(g)Throttling dampers in any safety ventilation system should be so designed by cutting away a portion of the damper or otherwise, that the system will handle at least the minimum ventilation rate required for safety when they are set in their maximum throttling position.