Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Sikkim - Subsection Section 15(3) in Sikkim Sales Tax Act, 1983 (3)Nothing contained in sub-section (1) or sub-section (2) shall relieve a registered dealer from his liability for the. tax under this Act.
