Supreme Court - Daily Orders
Krishna Prasad Alias Krishna vs State Of U.P. on 3 August, 2017
ITEM NO.9 REGISTRAR COURT. 2 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. SANJAY PARIHAR
Diary No(s). 8442/2017
KRISHNA PRASAD ALIAS KRISHNA Petitioner(s)
VERSUS
STATE OF U.P. Respondent(s)
(MATTER FOR WITHDRAWAL)
Date : 03-08-2017 This petition was called on for hearing today.
For Petitioner(s) Mr.Amit Kr.Pandey,Adv.
Mr.Balraj Dewan, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Ld.counsel for the petitioner has filed a letter dated 23rd May,2017 to withdraw the instant matter. But now, he seeks time to seek instructions.
List the matter on 18.08.2017.
SANJAY PARIHAR Registrar SB Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2017.08.05 10:09:35 IST Reason: