Punjab-Haryana High Court
M/S Majest-Ic Metaliks Limited vs The State Of Punjab And Others on 20 May, 2011
Author: Mehinder Singh Sullar
Bench: Mehinder Singh Sullar
IN THE HIGH COURT OF PUNJAB & HARYANA
AT CHANDIGARH
C.W.P. No. 2966 of 2007
Date of decision : 20.05.2011
M/s Majest-ic Metaliks Limited
....Petitioner
versus
The State of Punjab and others
...Respondents
CORAM: HON'BLE MR. JUSTICE MEHINDER SINGH SULLAR
Present: Mr. Sudhir Mittal, Advocate
for the petitioner.
Mr. Rupinder Khosla, Additional Advocate General and
Mr. Palwinder Singh, Senior D.A.G., Punjab for the respondents.
****
Mehinder Singh Sullar, J.
For orders, see C.W.P. No. 19007 of 2002 titled as "M/s Balak Gases Oxygen Gas Plant and another Vs. State of Punjab and others", decided on 20.05.2011.
May 20, 2011 (Mehinder Singh Sullar) naresh.k Judge