Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(2)(ii) in Shri Sanwaliaji Temple Act, 1992

(ii)to call for tenders for works or supplies and accept such tenders when the amount or value thereof does not exceed five thousand rupees.