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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Maharashtra - Subsection

Section 67(13) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(13)to ensure that all accounts of the University including those of the constituent colleges, research centres and institutions of the University are kept, adjusted and periodically internally audited.