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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(4)(d) in United Bank of India (Employees') Pension Regulations, 1995

(d)The officers joining the services of the Bank on or after 01.04.2010 shall contribute 10 per cent of Pay and Dearness Allowance towards the Defined Contributory Pension Scheme and the bank shall make a matching contribution in respect of these employees.