Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of West Bengal - Section Section 12 in West Bengal Co-operative Societies Rules, 2011 12. Amendment of bye-laws. A Co-operative society may amend its bye-laws under section 19 and each such amendment shall be submitted to the Registrar for registration in Form VIII.
