Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] NCT Delhi - Section Section 21 in The Delhi Rent Control Rules, 1959 21. Notice relating to sub-tenancy. - A notice of the creation or termination of sub-tenancy required under section 17 shall be in Form E.
