Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 9 in The Puri Shri Jagannath Temple (Administration) Rules, 1952

9. Requisition for information.

- For the purpose of enquiry under the foregoing rule, the Special Officer shall be entitled to issue requisitions to Registration Officers, District Officers, Officers of the Board of Revenue, the Orissa Museum, Zamindars, Rulers of the merged territories or to any other officer or office as he deems fit, for any information on the subject and the officers and offices concerned to whom such requisitions are issued shall be bound to comply with such requisitions of the Special Officer.