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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Punjab - Subsection

Section 25(2) in Punjab General Sales Tax Rules, 1949

(2)The persons referred to sub-rule (1), shall issue a certificate for deducting tax in Form ST-XXXIV :Provided that such deduction of tax shall be subject to adjustment at the time of assessment of the Contractor.