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Madhya Pradesh High Court

The Cit Ii Indore vs Shri Harnarayan Bhagat on 7 July, 2017

                                                         -1-

                I. T. A. Nos.88/2006, 94/2006, 98/2006
                              and 102/2006
07/07/2017

Parties through their counsel.

Office to list the ITAs along with their respective review petitions i.e. I.T.A.Nos.83/2006 (R.P.No.71/2016), 84/2006 (R.P.No.73/2016), 85/2006 (R.P.No.76/2016), 86/2006 (R.P.No.72/2016), 87/2006, 88/2006 (R.P.No.77/2016), 89/2006, 90/2006 (R.P.No.79/2016), 91/2006, 92/2006 (R.P.No.82/2016), 93/2006 (R.P.No.83/2016), 94/2006, 95/2006 (R.P.No.85/2016), 96/2006 (R.P.No.87/2016), 97/2006 (R.P.No.86/2016), 98/2006 (R.P.No.88/2016), 99/2006 (R.P.No.89/2016), 100/2006 (R.P.No.74/2016), 101/2006 (R.P.No.75/2016), 102/2006 (R.P.No.78/2016), 103/2006 (R.P.No.70/2016), 323/2007 (R.P.No.81/2016) and 399/2007 (R.P.No.80/2016) on 14/07/2017 .

       (S. C. SHARMA)                       (VIRENDER SINGH)
           JUDGE                                 JUDGE
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