Himachal Pradesh High Court
Vikram Kumar & Others vs . State Of Hp And Others. on 15 May, 2024
Bench: Mamidanna Satya Ratna Sri Ramachandra Rao, Jyotsna Rewal Dua
Vikram Kumar & others Vs. State of HP and others.
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CWP No. 8445 of 2022 15.05.2024 Present:- Mr. Rajnish Maniktala, Senior Advocate with Mr. Naresh K. Verma, for the petitioners.
Mr. Anup Rattan, Advocate General with Mr. Rakesh Dhaulta, Mr. Sushant Kaprate, Mr. Govind Korla and Mr. Pranay Pratap Singh, Additional Advocates General, Mr. Arsh Rattan, Mr. Sidharth Jalta and Ms. Priyanka Chauhan, Deputy Advocates General, for the respondents-State.
Mr. Deepak Kaushal, Senior Advocate with Mr. Amit Sharma, Advocate, for the respondent No. 5 Mr. Balram Sharma, DSGI, for respondent No. 6.
List for hearing in the month of April, 2025.
( M. S. Ramachandra Rao ) Chief Justice ( Jyotsna Rewal Dua ) Judge May 15, 2024.
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