Madhya Pradesh High Court
Mohd. Akram @ Azam vs The State Of Madhya Pradesh on 7 February, 2018
THE HIGH COURT OF MADHYA PRADESH CRA-5802-2017 (MOHD. AKRAM @ AZAM Vs THE STATE OF MADHYA PRADESH) 5 Jabalpur, Dated : 07-02-2018 As the case diary is not available, list in the next week.
(J. P. GUPTA) JUDGE e sh ad sh Pr a hy Digitally signed by S HUSHMAT HUSSAIN ad Date: 2018.02.07 04:13:45
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