Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act]

Union of India - Subsection

Section 42(2)(g) in The National Cadet Corps Rules, 1948

(g)[ the Director National Cadet Corps, concerned;] [Substitued by S.R.O. 158, dated 23rd April, 1955, Part II, Section 4, page 87]