Manipur High Court
Jim Golden Thingujam vs State Of Manipur; & Ors on 21 September, 2023
Author: A. Guneshwar Sharma
Bench: A. Guneshwar Sharma
Digitally signed by
KABORAMBA KABORAMBAM
M SANDEEP SANDEEP SINGH
Date: 2023.09.22
SINGH 11:57:39 +05'30'
Item No. 6
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
W.P. (C) No. 920 of 2021
Jim Golden Thingujam
Petitioner
Vs.
State of Manipur; & Ors.
Respondents
BEFORE HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA 21.09.2023 Ms. S. Kunjeshori, learned counsel appearing for respondent No. 3, seeks two weeks' time for filing counter affidavit.
Mr. M. Rendy, learned counsel appearing for the petitioner, strongly objected stating that ample opportunity was already granted to the private respondent to file counter affidavit.
Ms. Ch. Sundari, learned Government Advocate, submits that the State respondents have already filed their counter affidavit.
One last opportunity is granted to the private respondent to file counter affidavit.
List this case on 17.10.2023.
JUDGE Sandeep