Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Manipur High Court

Jim Golden Thingujam vs State Of Manipur; & Ors on 21 September, 2023

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

              Digitally signed by
KABORAMBA KABORAMBAM
M SANDEEP SANDEEP SINGH
          Date: 2023.09.22
SINGH     11:57:39 +05'30'
                                                                                                  Item No. 6
                                                 IN THE HIGH COURT OF MANIPUR
                                                           AT IMPHAL
                                                       W.P. (C) No. 920 of 2021

                                    Jim Golden Thingujam
                                                                                               Petitioner
                                                               Vs.
                                    State of Manipur; & Ors.
                                                                                           Respondents

BEFORE HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA 21.09.2023 Ms. S. Kunjeshori, learned counsel appearing for respondent No. 3, seeks two weeks' time for filing counter affidavit.

Mr. M. Rendy, learned counsel appearing for the petitioner, strongly objected stating that ample opportunity was already granted to the private respondent to file counter affidavit.

Ms. Ch. Sundari, learned Government Advocate, submits that the State respondents have already filed their counter affidavit.

One last opportunity is granted to the private respondent to file counter affidavit.

List this case on 17.10.2023.

JUDGE Sandeep