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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Haryana - Subsection

Section 13(1)(ii) in The Punjab Stamp Refund, Renewal and Disposal Rules, 1934

(ii)if the applicant is an Indian married woman or widow, she shall, in addition to her own name, write the name of her husband.