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[Cites 0, Cited by 0] [Section 416(1)] [Section 416] [Entire Act]

Nagpur Province - Subsection

Section 416(1)(a) in The City of Nagpur Corporation Act, 1948

(a)with fine which may extend to fifty rupees and in the case of a continuing breach, with fine which may extend to ten rupees for each day during with the breach continues after conviction for the first breach, or