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National Green Tribunal

Sanjay Kumar Pal vs State Of Uttar Pradesh on 15 February, 2023

Item No.1                                                      (Court No. 2)


                BEFORE THE NATIONAL GREEN TRIBUNAL
                     PRINCIPALBENCH, NEW DELHI.

             (Through Physical Hearing with Hybrid VC Option)

                       Original Application No. 47/2022
                              (I.A. No. 23/2022)


Sanjay Kumar Pal                                                   Applicant

                                   Versus

State of U.P. & Ors.                                           Respondents


Date of hearing:    15.02.2023.


CORAM: HON'BLE MR. JUSTICE ARUN KUMAR TYAGI, JUDICIAL MEMBER
       HON'BLE DR. AFROZ AHMAD, EXPERT MEMBER


Applicant:          Applicant in person,

Respondents:        Mr. Pradeep Misra, Advocate for respondent no. 4-
                    UPPCB.

                    Mr. Karan Minocha, Proxy Counsel for Mr. Sudipto
                    Sircar, Advocate for respondent no. 5-M/s Obeetee
                    Pvt. Ltd.

     Application Section 14 and 15 (b) and (c) read with Section 18 (1)
          and (2) of the National Green Tribunal Act, 2010.

                                   ORDER

1. In compliance of order dated 18.10.2022, report of the Joint Committee has been submitted by District Agricultural Officer, District Sant Ravi Das Nagar, (Bhadohi) vide email dated 24.01.2023.

2. The applicant has appeared in person and submitted that his counsel is unable to join the proceedings physically or through VC today and he seeks adjournment on this ground.

3. The applicant also seeks time to file his objections to the report of the Joint Committee filed by the District Agricultural Officer, District Sant Ravi Das Nagar, (Bhadohi).

O.A No. 47/2022 Sanjay Kumar Pal Vs. State of U.P & Ors. 2

4. Mr. Karan Minocha, learned Proxy Counsel, who has appeared for respondent no. 5-M/s Obeetee Pvt. Ltd., also seeks adjournment on the ground of inability of learned Counsel for respondent no. 5-M/s Obeetee Pvt. Ltd to appear before this Tribunal today due to some personal difficulty.

5. Objections to the report of the Joint Committee filed by the District Agricultural Officer, District Sant Ravi Das Nagar, (Bhadohi) may be filed by the applicant within one month by email at [email protected] preferably in the form of searchable PDF/OCR Supported PDF and not in the form of Image PDF.

6. List the matter for further consideration on 24.03.2023.

Arun Kumar Tyagi, JM Dr. Afroz Ahmad, EM February 15 2023 AG 2