Section 92 in Maharashtra Public Universities Act, 2016
92. Committees and Councils.
- The following shall be the Committees and Councils constituted under this Act, namely:-(i)Advisory Council;(ii)Finance and Accounts Committee ;(iii)Internal Quality Assurance Committee;(iv)Knowledge Resource Committee ;(v)College Development Committee ;(vi)Purchase Committee ;(vii)Students' Council ;(viii)Buildings and Works Committee ;(ix)Fee Fixation Committee; and(x)Alumina Committee.
