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[Cites 0, Cited by 0] [Section 58] [Entire Act]

Union of India - Subsection

Section 58(b) in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

(b)adequate clearance is provided between parts or loads of lifting appliances, and- (i) the fixed objects such as walls and posts; or
(ii)electrical conductors;