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[Cites 0, Cited by 0] [Section 66(9)] [Section 66] [Entire Act]

State of Punjab - Subsection

Section 66(9)(q) in The Punjab Factory Rules, 1952

(q)For every building or structure used for storage only, and every section thereof considered separately, shall have access to at least one exit so arranged and located as to provide suitable means of escape for any person employed therein, and in any such room wherein ten persons may be normally present, at least two separate means of exit shall be available as remote from each other as practicable.